JOYMALYA BAGCHI (27.06.2011 - 29.08.2020), MD. NIZAMUDDIN

97 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• BHUSAN BARMAN v. State of West Bengal — Calcutta High Court (2020-10-20)
• BABULAL SK @ MD SURAJ SK v. N.C.B., KOLKATA ZONAL UNIT — Calcutta High Court (2020-10-20)
• SARAT MAITI AND ORS v. State of West Bengal — Calcutta High Court (2020-10-20)
• NEHA ROY v. State of West Bengal — Calcutta High Court (2020-10-20)
• ABDUL MATIN @ MATIN v. State of West Bengal — Calcutta High Court (2020-10-20)
• SIKHA GHOSE@ SIKHA GHOSH AND ANR v. State of West Bengal — Calcutta High Court (2020-10-20)
• SANUP PRATIHAR AND ORS v. State of West Bengal — Calcutta High Court (2020-10-20)
• SAKIDUL SEKH v. State of West Bengal — Calcutta High Court (2020-10-20)
• RIJIYA BIBI v. State of West Bengal — Calcutta High Court (2020-10-20)
• JUGAL DAS @ JUGAL SARKAR v. State of West Bengal — Calcutta High Court (2020-10-20)