JOYMALYA BAGCHI (27.06.2011 - 29.08.2020), KAUSIK CHANDA
163 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 163 |
Disposal nature
| ALLOWED | 84 |
| REJECTED | 61 |
| DISMISSED AS NOT PRESSED | 7 |
| DISPOSED | 5 |
| DISMISSED FOR DEFAULT | 4 |
| PARTLY ALLOWED | 1 |
| DISMISSED | 1 |
Recent judgments
- ABDUL SK v. State of West Bengal — Calcutta High Court (2020-09-28)
- AKIBUR ALI SARKAR v. State of West Bengal — Calcutta High Court (2020-09-28)
- MAKLES ALI v. State of West Bengal — Calcutta High Court (2020-09-28)
- NOORAISA BIBI AND ORS v. State of West Bengal — Calcutta High Court (2020-09-28)
- TAJU SK @ TAHAJUDDIN SK v. State of West Bengal — Calcutta High Court (2020-09-28)
- SARITA SINGH@MARY v. State of West Bengal — Calcutta High Court (2020-09-28)
- MD ABED ALI @ ABEDE ALI@BHUTTU SK AND ANR v. State of West Bengal — Calcutta High Court (2020-09-28)
- MADAN MOHAN ROY v. State of West Bengal — Calcutta High Court (2020-09-28)
- MAHESH SINGH ALIAS MOHESH SINGH v. State of West Bengal — Calcutta High Court (2020-09-28)
- NUR MOHAMAD SK @ SEIKH NUR ISLAM v. State of West Bengal — Calcutta High Court (2020-09-28)
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