JOYMALYA BAGCHI (27.06.2011 - 29.08.2020), ANIRUDDHA ROY

56 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• RAFIKUL SARKAR v. State of West Bengal — Calcutta High Court (2020-10-08)
• ainul miah@rahurul v. State of West Bengal — Calcutta High Court (2020-10-08)
• LAXMAN PASWAN @ KALICHARAN PASWAN v. State of West Bengal — Calcutta High Court (2020-10-08)
• GOPAL THAKUR v. State of West Bengal — Calcutta High Court (2020-10-08)
• PRABIR NAYEK v. State of West Bengal — Calcutta High Court (2020-10-08)
• IAMAUL SK @ AMIRUL HUSSAIN v. State of West Bengal — Calcutta High Court (2020-10-08)
• PRANOBALA ROY @ PANOBALA v. State of West Bengal — Calcutta High Court (2020-10-08)
• LITAN SARKAR v. State of West Bengal — Calcutta High Court (2020-10-08)
• SUPRAJIT SARKAR @ PRADIP SARKAR v. State of West Bengal — Calcutta High Court (2020-10-08)
• SUKANTO KUMAR SAHOO v. State of West Bengal — Calcutta High Court (2020-10-08)