LexJOYMALYA BAGCHI (27.06.2011 - 29.08.2020), ABHIJIT GANGOPADHYAY
140 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 140 |
Disposal nature
| ALLOWED | 67 |
| REJECTED | 61 |
| DISMISSED | 6 |
| DISPOSED | 4 |
| PARTLY ALLOWED | 2 |
Recent judgments
- SANJIB MANDAL v. State of West Bengal — Calcutta High Court (2020-10-21)
- SHASTHI DAS v. State of West Bengal — Calcutta High Court (2020-10-21)
- MANOJ PAL v. State of West Bengal — Calcutta High Court (2020-10-21)
- MADHUSUDHAN ADHIKARI v. CENTRAL BUREAU OF INVESTIGATION — Calcutta High Court (2020-10-21)
- SANDIP BIT v. State of West Bengal — Calcutta High Court (2020-10-21)
- RENU SAHA v. State of West Bengal — Calcutta High Court (2020-10-21)
- JANGAL SK @ AZIZ SK v. State of West Bengal — Calcutta High Court (2020-10-21)
- AINUL HOSSAIN v. State of West Bengal — Calcutta High Court (2020-10-21)
- MINJUL @ MINAJUL MONDAL v. State of West Bengal — Calcutta High Court (2020-10-21)
- PRANAB GHOSH @ BABU v. State of West Bengal — Calcutta High Court (2020-10-21)