JORA SINGH,. SATISH KUMAR MITTAL

103 recorded High Court judgment(s) · 2001–2014

Courts

Disposal nature

Recent judgments

• HEM RAJ VIJ v. P.S.E.B. ETC. — Punjab & Haryana High Court (2014-05-22)
• JASKIRAT KAUR v. GENERAL PUBLIC AND ORS — Punjab & Haryana High Court (2011-04-27)
• ARVIND v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-04-21)
• SHRI NIWAS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-04-21)
• SANDEEP DAHIYA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-04-21)
• PARDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2011-02-04)
• RAM BILAS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2011-01-03)
• KASHMIR SINGH v. THE DIRECTOR, RURAL DEV. & PANCHAYAT DEP. & ORS — Punjab & Haryana High Court (2010-12-23)
• RAM KUMAR AND ORS v. GRAM PANCHAYAT, BHIL CHHAPAR AND ORS — Punjab & Haryana High Court (2010-12-23)
• BALWANT SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2010-12-21)