JORA SINGH,. RAJIVE BHALLA

36 recorded High Court judgment(s) · 2008–2012

Courts

Disposal nature

Recent judgments

• BABITA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2012-04-18)
• MULAKH RAJ ETC v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2012-04-03)
• AJAY SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-04-02)
• GURDEEP v. STATE OF HARYANA — Punjab & Haryana High Court (2012-03-22)
• STATE OF HARYANA v. RAKESH KOHLI — Punjab & Haryana High Court (2012-03-13)
• PGIMER AND ANR. v. A.K.GUPTA AND ANR. — Punjab & Haryana High Court (2012-03-13)
• BUNDI RAM v. COMMR. AMBALA DIVN.& ORS. — Punjab & Haryana High Court (2012-03-13)
• BARKHA RAM v. ADDL. DIRECTOR RURAL DEV. PB & ORS — Punjab & Haryana High Court (2012-03-13)
• RAJU @ RAJ KUMAR v. STATE OF HRY. — Punjab & Haryana High Court (2012-03-13)
• DHARAM RAJ v. STATE OF HRY. — Punjab & Haryana High Court (2012-02-15)