JORA SINGH,. M.M. KUMAR

176 recorded High Court judgment(s) · 2008–2024

Courts

Disposal nature

Recent judgments

• D A V PUBLIC SCHOOL AND ANR. v. HUDA AND ORS. — Punjab & Haryana High Court (2024-04-29)
• LALA MADHO RAM BHAGWAN DASS CHARITABLE SOCIETY v. HUDA AND ORS. — Punjab & Haryana High Court (2024-04-29)
• DELHI PUBLIC SCHOOL SOCIETY AND ANR. v. H.U.D.A. AND ORS. — Punjab & Haryana High Court (2024-04-29)
• MODERN SCHOOL AND ANR. v. H.U.D.A. AND ORS. — Punjab & Haryana High Court (2024-04-29)
• CHANDIGARH ADMINISTRATION AND OTHERS v. MATROO RAM AND ANOTHER — Punjab & Haryana High Court (2014-03-26)
• M/S JANTA ESTATE AND HOUSINGH DEVELOPMENT LTD. v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2010-11-26)
• K L ARORA v. THE REGISTRAR COOPERATIVE SOCITIES PUNJAB AND OTHERS — Punjab & Haryana High Court (2009-03-19)
• ANIL KUMAR UPPAL v. PSEB AND OTHERS — Punjab & Haryana High Court (2009-03-02)
• DIVINE PUBLIC SCHOOL AND ORS. v. H.U.D.A. AND ORS. — Punjab & Haryana High Court (2009-02-24)
• TAGORE ACADEMY SCHOOL AND ANR. v. HUDA AND ORS. — Punjab & Haryana High Court (2009-02-24)