JORA SINGH,. JASBIR SINGH

29 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• GURMAIL SINGH @ GELA v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-09-25)
• STATE OF HARYANA v. KRISHAN AND ORS. — Punjab & Haryana High Court (2009-05-27)
• HY. STATE v. HARNEK SINGH ETC. — Punjab & Haryana High Court (2009-05-11)
• INTELLIGENT OFFICER, NARCOTICS CONTROL BUREAU v. TASVEER SINGH AND ANR. — Punjab & Haryana High Court (2009-05-08)
• STATE OF HARYANA v. MEHMOODA — Punjab & Haryana High Court (2009-05-08)
• SUMAN v. ST OF HRY — Punjab & Haryana High Court (2009-05-06)
• UT OF CHANDIGARH v. RAMU AND ANR. — Punjab & Haryana High Court (2009-04-29)
• BABLOO SON OF RAM LAL v. STATE OF HARYANA — Punjab & Haryana High Court (2009-04-28)
• JASWINDER SINGH @ ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-04-24)
• SMT. LAJWANTI v. SURJIT SINGH — Punjab & Haryana High Court (2009-03-20)