JORA SINGH

735 recorded High Court judgment(s) · 1996–2024

Courts

Disposal nature

Recent judgments

• BIKKAR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-01-19)
• PINKI v. BITTU RAM — Punjab & Haryana High Court (2022-09-08)
• PARAMJIT SINGH AND ORS v. SATYA NAND AND ORS — Punjab & Haryana High Court (2016-05-02)
• AHMAD SAHEED v. AZAD AND ORS. — Punjab & Haryana High Court (2012-03-06)
• RANJIT KAUR AND ORS v. BIRJU YADAV AND ORS — Punjab & Haryana High Court (2012-03-06)
• MOHD. ABDUL SAKOOR v. AZAD AND ORS. — Punjab & Haryana High Court (2012-03-06)
• MOHD. ABDUL SAKOOR v. AZAD AND ORS. — Punjab & Haryana High Court (2012-03-06)
• LAKHVIR SINGH v. RAGHBIR SINGH — Punjab & Haryana High Court (2012-01-18)
• KEWAL SINGH JASPAL AND ORS. v. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANR. — Punjab & Haryana High Court (2012-01-06)
• ROHTASH & ORS. v. PANCHAYAT SAMITI KANINA & ORS. — Punjab & Haryana High Court (2011-12-22)