JOINT REGISTRAR SH. RAJESH KUMAR SINGH (DHJS)

773 recorded High Court judgment(s) · 2012–2018

Courts

Disposal nature

Recent judgments

• PARESH CONSTRUCTIONS AND FOUNDATIONS PVT LTD v. NATIONAL THERMAL POWER CORPORATION & ANR — Delhi High Court (2018-04-12)
• NEETU WIG v. DEEPAK CHOPRA — Delhi High Court (2018-01-23)
• PRITI TANDON & ANR v. SNEHLATA — Delhi High Court (2017-12-04)
• RAJ RANI v. THE STATE & ORS — Delhi High Court (2017-11-03)
• VIJAYA GUPTA v. RAKESH AGARWAL AND ORS — Delhi High Court (2017-09-27)
• M/S KIRAN SHOES MANUFACTURERS v. NARINDER KOHLI & ANR — Delhi High Court (2017-08-28)
• NATYAVEDA INSTITUTE OF DANCE ,MUSIC & ARTS v. DDA — Delhi High Court (2017-08-08)
• TEK CHAND v. JAI DEV & OTHERS — Delhi High Court (2017-07-13)
• G.K. BURMAN HERBAL (INDIA) PVT LTD v. ZEE HYGIENE PRODUCTS PVT LTD — Delhi High Court (2017-07-10)
• ANUJ CHOPRA & ANOTHER v. SMT YUKTI BANERJEE & OTHERS — Delhi High Court (2017-05-29)