JOINT REGISTRAR SH. P.K. SAXENA (DHJS)

27 recorded High Court judgment(s) · 2009–2012

Courts

Disposal nature

Recent judgments

• RAM SWAROOP v. S.J.P.S. KANWAR — Delhi High Court (2012-12-11)
• THE NEW INDIA ASSURANCE COMPANY LTD. v. BHAGWATI TRANSPORT CO. AND ORS. D+ — Delhi High Court (2012-12-07)
• M/S MONNET FINANCE LTD. v. RATTAN LAL GARERA — Delhi High Court (2012-10-17)
• FMI INVESTMENTS P. LTD. v. MONTARI INDUSTRIES LTD. AND ANR. — Delhi High Court (2012-10-11)
• M/S PRIYA EXHIBITORS PVT. LTD. v. ORIENTAL BANK OF COMMERCE FA+ — Delhi High Court (2012-10-09)
• N.K.TOMAR v. VIRAJ OVERSEAS P. LTD. CD+ — Delhi High Court (2012-10-05)
• THE NEW INDIA ASSURANCE CO. v. PATNI ROADLINES & ANR. — Delhi High Court (2012-09-25)
• HANSALAYA PROPERTIES CD+ v. RESERVATION DATA MAINTAINANCE INDIA PVT. LTD. CD+ — Delhi High Court (2012-09-24)
• M/S J.K.SYNTHETICS LTD. v. M/S DYNAMIC CEMENT TRADERS A+ — Delhi High Court (2012-09-13)
• BHUPINDER SINGH v. STATE BANK OF INDIA (SBI) D+ — Delhi High Court (2012-09-11)