JOINT REGISTRAR SH. NIKHIL CHOPRA (DHJS)

71 recorded High Court judgment(s) · 2005–2015

Courts

Disposal nature

Recent judgments

• RAHUL GUPTA v. M/S PAHARPUR COOLING TOWERS LTD — Delhi High Court (2015-12-21)
• M/S FREEMANS APARTMENTS PVT LTD v. M/S MIDEAST INTEGRATED STEELS LTD — Delhi High Court (2015-12-01)
• FAME SECURITIES AND CREDITS PVT. LTD. v. P. DINAKARAN AND ANR. AC+ — Delhi High Court (2013-08-05)
• TREND SETTER SECURITIES & CREDITS PVT. LTD. v. P. DINAKARAN AND ANR. AC+ — Delhi High Court (2013-08-05)
• ENTREPRENEURS CO-OP GROUP HOUSING STY. LTD. v. SCHINDLER INDIA (P.) LTD. AC+ — Delhi High Court (2013-07-10)
• TIMES INTERNET LTD. v. M/S INDAITIMES.COM & ANOTHER FC+ — Delhi High Court (2013-04-04)
• SWATI VERMA v. JAGDISH BAVEJA AND ANR. FC+ — Delhi High Court (2013-03-12)
• MACLEODS PHARMACEUTICALS LIMITED v. PROCARE LABORATORIES PRIVATE LIMITED — Delhi High Court (2013-02-05)
• AJANTA OFFSET AND PACKAGINGS LTD. v. GREHARD PEPER GMBH — Delhi High Court (2012-09-24)
• SIRI KISHAN GUPTA v. STATE CF+ — Delhi High Court (2012-09-07)