JOINT REGISTRAR SH. MAHESH CHANDER GUPTA (DHJS)

199 recorded High Court judgment(s) · 2005–2018

Courts

Disposal nature

Recent judgments

• EXXON MOBIL CORPORATION & ANR v. SHAILESH H MEHTA & ANR — Delhi High Court (2018-08-08)
• NAVEEN JINDAL v. M/S ZEE MEDIA CORPORATION LTD & ANR — Delhi High Court (2018-07-27)
• CARLSBERG BREWERIES A/S v. SOM DISTILLERIES AND BREWERIES LIMITED — Delhi High Court (2018-07-20)
• ABHA MAHAJAN & ORS v. ASHA MAHAJAN & ANR — Delhi High Court (2018-05-31)
• ALKA SHARMA & ANR v. STATE — Delhi High Court (2018-05-09)
• MASTER AARAV DUA AND ANR v. ANIL DUA & ORS — Delhi High Court (2018-04-23)
• PROMILA RAJPUT v. NARESH TANWAR & ORS — Delhi High Court (2018-03-21)
• WOCKHARDT LIMITED v. MAHA AVTAR HEALTHCARE PVT LTD — Delhi High Court (2018-03-07)
• ASHOKA DISTILLERS & CHEMICALS PVT. LTD. v. OASIS COMMERCIAL PVT. LTD — Delhi High Court (2018-03-07)
• BRISTOL-MYERS SQUIBB HOLDINGS IRELAND & ANR v. KM SWARNALATHA & ORS — Delhi High Court (2018-03-07)