JOINT REGISTRAR SH. DEEPAK GARG (DHJS)

86 recorded High Court judgment(s) · 2009–2016

Courts

Disposal nature

Recent judgments

• KAMAL JAIN v. KAMLESH KUMAR RASTOGI & ORS — Delhi High Court (2016-03-17)
• MRS.RAJNI SAXENA THRU LR'S AND ANR. v. SH.DEEPAK DIESH & OTHERS — Delhi High Court (2016-02-23)
• VIJAY GOYAL v. AJIT BANSAL — Delhi High Court (2016-02-05)
• VISHVA MITRA v. A.R NIM & ORS — Delhi High Court (2016-01-15)
• M/S GOLD DEVELOPERS PVT LTD & ANR v. M/S NITISHREE INFRASTRUCTURE LTD & ANR — Delhi High Court (2013-09-26)
• M/S RIVERIA APARTMENTS PVT LTD v. STATE BANK OF SAURASHTRA — Delhi High Court (2013-09-06)
• M/S JEWELLERS BHOLA v. DINESH KUMAR GOGNA & ORS — Delhi High Court (2013-08-29)
• M/S M.B JEWELLERS & SONS PVT LTD & ORS v. DINESH KUMAR GOGNA & ORS — Delhi High Court (2013-08-29)
• EASYGROUP IP LICENSING LIMITED AND ANR v. EASYJET AVIATION SERVICES PVT LTD AND ANR — Delhi High Court (2013-08-19)
• M/S ATUL INDUSTRIES v. M/S GRID INDIA POWER P LTD & ORS — Delhi High Court (2013-07-17)