JOINT REGISTRAR SH. A.S. JAYACHANDRA (DHJS)

47 recorded High Court judgment(s) · 2010–2017

Courts

Disposal nature

Recent judgments

• RAJENDER KUMAR v. STATE AND ORS — Delhi High Court (2017-10-27)
• SUNITA ARORA v. MANOJ GAUTAM & ANR — Delhi High Court (2016-02-10)
• VISHAL GROVER & ANR v. O.P. BATRA — Delhi High Court (2013-12-11)
• TRUSTLINE SECURITIES LTD v. RAVI RANJAN — Delhi High Court (2013-10-28)
• RANBAXY LABORATORIES LTD v. CRYSTAL PHARMACEUTICALS — Delhi High Court (2012-12-19)
• SANDEEP SINGH v. AJS BUILDERS (PVT) LIMITED — Delhi High Court (2012-12-18)
• H.D.F.C LTD v. NIRMAL SINGH — Delhi High Court (2012-12-10)
• SUMITRA v. URMILA DEVI — Delhi High Court (2012-10-31)
• AARTI INDUSTRIES & ANR v. M/S AUTHENTIC EXPORTS AND IMPORTS (PVT) LTD& ORS — Delhi High Court (2012-10-15)
• ARJUN KOHLI v. VISHAL PRAJAPATI — Delhi High Court (2012-10-03)