JOINT REGISTRAR (JUDICIAL) SH. VIRENDER BHATT (DHJS)

83 recorded High Court judgment(s) · 2002–2017

Courts

Disposal nature

Recent judgments

• SHRI RAM GENERAL INSURANCE CO LTD v. OM PRAKASH & ORS — Delhi High Court (2017-11-10)
• BHAGWAN DASS & ANR v. VINITA SHARMA & ORS — Delhi High Court (2017-11-01)
• THE ORIENTAL INSURANCE CO LTD v. CHOKHE & ORS — Delhi High Court (2017-09-25)
• UNITED INDIA INSURANCE CO LTD v. KAVITA SHARMA AND 2 ORS — Delhi High Court (2017-09-11)
• JASBIR SINGH v. THE STATE — Delhi High Court (2017-08-29)
• VIRENDRA SINGH v. STATE — Delhi High Court (2017-08-29)
• THE INDIAN PERFORMING RIGHT SOCIETY LIMITED v. GREAT INDIAN NAUTANKI COMPANY PVT. LTD. — Delhi High Court (2017-08-23)
• NORTHERN RAILWAY v. V K SOOD ENGINEERS AND CONTRACTORS SCO NO 85 — Delhi High Court (2017-08-22)
• MANVENDER SINGH v. STATE — Delhi High Court (2017-08-04)
• MRS RENU MALHOTRA v. STATE & OTHERS — Delhi High Court (2017-07-26)