JOINT REGISTRAR (JUDICIAL) SH. VIJAY SHANKAR (DHJS)

80 recorded High Court judgment(s) · 2015–2024

Courts

Disposal nature

Recent judgments

• DART INDUSTRIES INC & ANR v. POLYSET PLASTICS PVT LTD & ORS — Delhi High Court (2024-12-19)
• ANIL NARANG v. KABERI CHAUDHURI & ORS — Delhi High Court (2024-12-11)
• M/S. RESBIRD TECHNOLOGIES PVT. LTD. v. M/S. R.S. TRAVEL & TOURS (INDIA) PVT. LTD. & ORS — Delhi High Court (2024-11-11)
• M/S STEELBIRD HI-TECH INDIA LTD. v. MR. ASHISH DHALL & ANR — Delhi High Court (2024-09-12)
• TEJBIR SINGH v. STATE & ORS. — Delhi High Court (2024-04-10)
• MR. CHETAN SINGH v. MR. R.C. CHADDA — Delhi High Court (2020-03-20)
• GAMMON INDIA LTD. & ORS. v. NATIONAL HIGHWAYS AUTHORITY OF INDIA — Delhi High Court (2020-02-26)
• USV PRIVATE LIMITED v. PANACEA BIOTEC LIMITED — Delhi High Court (2020-02-17)
• SMT. PARMINDER KAUR KHURANA v. SHRI RAVINDER SINGH & ANOTHER — Delhi High Court (2020-02-03)
• BIKASH KUMAR SINGHDEO & ANR. v. MOOL CHAND SHARMA & ORS. — Delhi High Court (2019-12-20)