JOINT REGISTRAR (JUDICIAL) SH. SATINDER KUMAR GAUTAM (DHJS)

812 recorded High Court judgment(s) · 2006–2017

Courts

Disposal nature

Recent judgments

• BABU RAM & ANR v. TRIDENT EDUCATIONAL TRUST & ORS — Delhi High Court (2017-05-31)
• DABUR INDIA LTD. & ANR. v. RUNGTA TEA (P) LTD. — Delhi High Court (2017-05-04)
• SHRI KAMAL JAIN v. AURA INSTITUTIONS PVT LTD & ANR — Delhi High Court (2017-04-11)
• KLJ RESOURCES LIMITED v. AURA INSTITUTIONS PVT LTD & ANR — Delhi High Court (2017-04-11)
• TIRLOK CHAND BANSAL v. BHARAT BHUSHAN BANSAL — Delhi High Court (2017-03-23)
• FILEX SYSTEMS PVT LTD v. LEGAL FORM CENTRE — Delhi High Court (2017-03-23)
• MANGE RAM v. KISHAN ISNGH & ORS — Delhi High Court (2017-03-20)
• THE CROWN COMMERCIAL HOUSE & ORS. v. ICICI BANK & ORS. EC+ — Delhi High Court (2017-03-17)
• NEHRU PLACE HOTELS LTD. v. DDA BC+ — Delhi High Court (2017-03-15)
• NEHRU PLACE HOTELS v. DDA BC+ — Delhi High Court (2017-03-15)