JOINT REGISTRAR (JUDICIAL) SH. SANJAY JINDAL (DHJS)

60 recorded High Court judgment(s) · 2013–2019

Courts

Disposal nature

Recent judgments

• S. HARBANS SINGH SAWHNEY v. S. MANMOHAN SINGH SAWHNEY & ORS — Delhi High Court (2019-01-28)
• ONKAR SINGH v. STATE & OTHERS — Delhi High Court (2018-12-18)
• V.P.SEHGAL v. STATE — Delhi High Court (2018-12-14)
• M/S SRICO PROJECTS PVT. LTD. v. INDIAN OIL FOUNDATION — Delhi High Court (2018-10-11)
• M/S DRESIER COMMODITIES PVT. LTD v. MR. ASHOK GOEL & ORS — Delhi High Court (2018-07-16)
• CHANDER KANT KHER v. COL. ARUN KUMAR KHER & ORS — Delhi High Court (2018-07-10)
• E.I DU PONT DE NEMOURS AND COMPANY & ANR v. ATLAS AGRITECH PRIVATE LIMITED & ORS — Delhi High Court (2018-05-23)
• MAN MOHAN v. NARESH KUMAR & ANR — Delhi High Court (2018-05-21)
• M/S BRIGHTSTAR TELECOMMUNICATIONS INDIA LIMITED v. M/S THE MOBILE STORE SERVICES LIMITED & ANR — Delhi High Court (2018-05-16)
• M/S BRIGHTSTAR TELECOMMUNICATIONS INDIA LIMITED v. M/S THE MOBILE STORE SERVICES LIMITED & ANR — Delhi High Court (2018-05-16)