JOINT REGISTRAR (JUDICIAL) SH. S.S. MALHOTRA (DHJS)

310 recorded High Court judgment(s) · 2006–2018

Courts

Disposal nature

Recent judgments

• STERLITE TECHNOLOGIES LTD v. BHARAT SANCHAR NIGAM LTD — Delhi High Court (2018-01-17)
• M.M.T.C LTD v. DEEPAK SEEM — Delhi High Court (2017-03-30)
• MMTC LTD v. M/S R.R.B ENERGY LTD — Delhi High Court (2017-02-27)
• R.D.TAYAL v. I.T.C. LTD. — Delhi High Court (2016-08-16)
• M/S SUVIDHA ENGINEERS(PROJECT) v. THE DY CHIEF ENGINEER (CONSTRUCTION) & ORS — Delhi High Court (2016-07-27)
• SUNIL KUMAR GUPTA AND ORS. v. SHANTI SWARUP GUPTA — Delhi High Court (2016-07-12)
• SARDAR RAJA SINGH v. M/S EMPIRE TRADING CO. AND ORS. — Delhi High Court (2016-04-08)
• RAMESH CHAND AGGARWAL AND ORS. v. MCD AND ORS. F+ — Delhi High Court (2016-04-07)
• M/S ISPAT INDUSTRIES LTD v. SYMBOLIC SYSTEMS INC & ANR B+ — Delhi High Court (2016-03-10)
• RISHI PAHALWAN @ RISHI PAL v. VEER SINGH AND ANR — Delhi High Court (2016-03-08)