JOINT REGISTRAR (JUDICIAL) SH. RAVINDER SINGH (DHJS)

234 recorded High Court judgment(s) · 2002–2024

Courts

Disposal nature

Recent judgments

• VIJAY KUMAR SETIA v. CAPT PREETINDER SINGH THAPAR & ORS — Delhi High Court (2024-11-18)
• SHRI RAM GOPAL MONGIA v. CAPT PREETINDER SINGH THAPAR & ORS — Delhi High Court (2024-11-18)
• SUJAN MOHINDER CHARITABLE TRUST AND ANOTHER v. MOHINDER KAUR AND OTHERS — Delhi High Court (2020-02-07)
• MANINDER SINGH MAKER AND ORS v. AJIT SINGH MAKER AND ORS — Delhi High Court (2020-02-07)
• SANJAY KAPOOR v. RAMESHWAR DAYAL GHASI RAM — Delhi High Court (2020-02-03)
• IQBAL MUBARIK v. UNION OF INDIA AND ORS. — Delhi High Court (2020-02-03)
• BHARTI AXA GENERAL INSURNACE CO LTD v. KAVITA & ORS — Delhi High Court (2020-01-23)
• USHA ADHANA v. RAJINDER KUMAR NAGPAL — Delhi High Court (2020-01-21)
• PAWAN KUMAR GUPTA v. STATE — Delhi High Court (2019-12-19)
• RAHUL PURI v. STATE & ORS. — Delhi High Court (2019-12-16)