JOINT REGISTRAR (JUDICIAL) SH. RAKESH PANDIT (DHJS)

181 recorded High Court judgment(s) · 2014–2024

Courts

Disposal nature

Recent judgments

• SHRI RAKESH KUMAR GHEI & ANR. v. STATE & ORS. — Delhi High Court (2024-08-30)
• TUMLARE TRAVELS PRIVATE LIMITED v. MANU VARMA & CO & ANR — Delhi High Court (2024-08-16)
• TATA SONS LIMITED v. AMAR SINGH GUPTA & ANR — Delhi High Court (2020-02-25)
• DELHI TRANSPORT CORPORATION v. ELECTRONICS CORPORATION OF INDIA LTD — Delhi High Court (2020-01-27)
• GAIL(INDIA) LTD v. PUNJ LLYOD LTD — Delhi High Court (2020-01-27)
• PUNJ LLOYD LTD v. GAIL INDIA LTD — Delhi High Court (2020-01-27)
• PUNJ LLOYD LTD v. GAIL INDIA LTD — Delhi High Court (2020-01-27)
• GAIL(INIDA) LTD v. PUNJ LLOYD LTD — Delhi High Court (2020-01-27)
• METRO MACHINERY TRADERS AND OTHERS v. STATE TRADING CORPORATION OF INDIA — Delhi High Court (2020-01-24)
• M/S MAHESH AGRO PVT LTD v. THE STC OF INDIA LTD & ORS — Delhi High Court (2020-01-24)