JOINT REGISTRAR (JUDICIAL) SH. RAKESH KUMAR (DHJS)

35 recorded High Court judgment(s) · 2009–2019

Courts

Disposal nature

Recent judgments

• SHOBHNA @ SOBHANA VERMA v. THE STATE AND ORS — Delhi High Court (2019-08-30)
• SHRI RAJESH KUMAR v. SMT. SHIELA RANI & ORS. — Delhi High Court (2019-08-08)
• RAJESH KUMAR v. HARISH KUMAR & ANOTHER — Delhi High Court (2019-08-08)
• SUZUKI MOTOR v. SUYZUKI INDIA — Delhi High Court (2019-07-17)
• TRINITY TOUCH PRIVATE LIMITED v. SVC COOPERATIVE BANK LIMITED — Delhi High Court (2019-07-08)
• SH. RAJESH SABHARWAL v. M/S RAJASAVI ESTATE & DEVELOPERS PVT. LTD. & ORS. — Delhi High Court (2019-04-25)
• MR. PREM KUMAR ARORA v. M/S. HETAL INTERNATIONAL & ORS — Delhi High Court (2019-04-22)
• JASWANT SINGH PANESAR v. B.S MECHANICAL WORKS — Delhi High Court (2019-02-27)
• VANDANA BAJPAI v. M.C.D. — Delhi High Court (2019-02-27)
• RELIGARE SECURITIES LTD v. DEEPAK MOTWANI — Delhi High Court (2019-02-25)