JOINT REGISTRAR (JUDICIAL) SH. PANKAJ GUPTA (DHJS)

50 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• ARSHIT PATHAK v. KINGTECH ELECTRONICS(INDIA) PVT LTD & ORS — Delhi High Court (2018-10-10)
• RH AGRO OVERSEAS PVT LTD v. NN SAHA & SONS AGRO PVT LTD & RS — Delhi High Court (2018-01-24)
• VIVEK DAWAR v. ARJUN KUMAR DAWAR & ANR — Delhi High Court (2017-12-22)
• GAURAV JAIN v. KAMALJIT SINGH & ORS — Delhi High Court (2017-12-15)
• S. HARBANS SINGH SAWHNEY v. S. MANMOHAN SINGH SAWHNEY & ORS — Delhi High Court (2017-11-09)
• DELTON CABLES LTD v. DELTON INFRA PVT LTD — Delhi High Court (2017-11-06)
• TRIUMPHANT INSTITUTE OF MANAGEMENT EDUCATION PVT. LTD. v. TIMESIAS & ANR — Delhi High Court (2017-10-27)
• SHARAD SHARMA v. YASHPAL SINGH JOSHIA & ANR — Delhi High Court (2017-10-23)
• MARION BIOTECH PVT. LTD. v. SHREECHEM PHARMACEUTICALS PVT. LTD. & ANR — Delhi High Court (2017-09-25)
• AGSON GLOBAL PVT LTD v. OLAM AGRO INDIA LTD & ORS — Delhi High Court (2017-09-22)