JOINT REGISTRAR (JUDICIAL) SH. DEVENDER KUMAR (DHJS)

50 recorded High Court judgment(s) · 2002–2025

Courts

Disposal nature

Recent judgments

• LAXMI SHARMA & ANR. v. ANIRUDH SHARMA @ SONU & ORS. — Delhi High Court (2025-04-01)
• PREETI ROHERA v. VANDANA ROHERA & ORS — Delhi High Court (2024-08-13)
• MR. J.B. KOHLI & ANR v. STATE & ORS — Delhi High Court (2024-05-29)
• YOGESH @ GOVERDHAN v. STATE (NCT OF DELHI) — Delhi High Court (2020-04-28)
• VIJAY PAL @ SITU v. THE STATE — Delhi High Court (2020-04-27)
• LAL SINGH v. STATE (GOVT. OF NCT OF DELHI) — Delhi High Court (2020-04-24)
• DHEERAJ MALHOTRA v. STATE — Delhi High Court (2020-04-22)
• VEDA OVERSEAS PRIVATE LIMITED v. EASTLINK TRADING LIMITED — Delhi High Court (2020-01-17)
• BEST WESTERN INTERNATIONAL, INC. & ANR. v. N.R. GOYAL ASSOCIATES & ANR. — Delhi High Court (2020-01-06)
• VIMAL NATH DUGGAL v. KAMAL DUGGAL — Delhi High Court (2019-12-11)