JOINT REGISTRAR (JUDICIAL) SH. BHUPESH KUMAR (DHJS)

48 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• L.C. MADAN v. MR. BANWARI DHANUKA — Delhi High Court (2016-07-14)
• ABHISHEK SINGH v. RIYAZUDDIN — Delhi High Court (2016-03-21)
• M/S K.S. FORGE METAL PVT. LTD. v. SH. K.K. AGGARWAL & ORS. — Delhi High Court (2016-03-16)
• PRAVEEN PRAKASH & ANR v. NEHRU JAIN — Delhi High Court (2016-02-24)
• ABHISHEK SINGH v. SALIM — Delhi High Court (2016-02-20)
• ABHISHEK SINGH v. MOHD GAYAS — Delhi High Court (2016-02-20)
• ABHISHEK SINGH v. SALIM & ORS — Delhi High Court (2016-02-20)
• ABHISHEK SINGH v. MOHD NADEEM — Delhi High Court (2016-02-20)
• ABHISHEK SINGH v. FAROOQ — Delhi High Court (2016-02-20)
• ABHISHEK SINGH v. MOHD QAYAMUDDIN — Delhi High Court (2016-02-20)