JOINT REGISTRAR (JUDICIAL) SH. ASHUTOSH KUMAR (DHJS)

1,425 recorded High Court judgment(s) · 2011–2017

Courts

Disposal nature

Recent judgments

• ANJU DHAR v. THE NATIONAL CAPITAL TERRITORY OF DELHI — Delhi High Court (2017-07-14)
• JOGINDER PAUL SURI v. BANARSI LAL SURI — Delhi High Court (2017-04-21)
• M/S SHIVAM CLOTHING v. CENTRE OF EXCELLENCE IN DESIGN LIMITED(COED) — Delhi High Court (2017-04-20)
• SHRI RAHUL GUPTA v. SHRI RAJIV GUPTA & ANR — Delhi High Court (2017-04-18)
• SUNIL KUMAR VERMA v. SH RAM KUMAR BHAGAT & ORS — Delhi High Court (2017-04-17)
• PRAKASH NANDA v. S.K.DEY — Delhi High Court (2017-04-17)
• ANEIL KUMAR BHALLA (DECEASED) v. B R GAMBHIR & ORS — Delhi High Court (2017-04-12)
• SMT. SUNITA JAIN & ANOTHER v. SHRI SUMAD PRAKASH JAIN — Delhi High Court (2017-04-12)
• RAJESH BHATIA v. EAGLE FASTENERS (P) LTD & ANR — Delhi High Court (2017-03-31)
• SH.O.P.SETHI AND ORS v. DUBEY BUILDERS AND INDUSTRIES — Delhi High Court (2017-03-31)