JOINT REGISTRAR (JUDICIAL) SH. ASHISH AGGARWAL (DHJS)

37 recorded High Court judgment(s) · 2005–2024

Courts

Disposal nature

Recent judgments

• ZYDUS WELLNESS LIMITED v. SUNGOLD FOODS INDUSTRIES & ORS — Delhi High Court (2024-10-14)
• OZONE OVERSEAS PRIVATE LIMITED v. SUKHKJINDER SINGH VIRDI & ORS — Delhi High Court (2024-09-06)
• MRS KIRAN LUTHRA v. STATE & OTHERS — Delhi High Court (2024-08-14)
• CHAND RAM v. SHRI BAL KISHAN & OTHERS — Delhi High Court (2024-07-16)
• OXBRIDGE ASSOCIATES LIMITED v. MR ATUL KUMRA — Delhi High Court (2019-10-21)
• HOMESEEK REALTORS v. MR DEEPAK KAINTH — Delhi High Court (2019-01-28)
• ASIAN HOTELS (WEST) LTD & ORS v. JINDAL PHOTO INVESTMENT LTD & ORS — Delhi High Court (2018-10-15)
• M/S MERA BABA PVT LTD v. RAM LUBHAYA PURI & OTHERS — Delhi High Court (2018-05-29)
• SATISH CHAND AMAR v. SUBHASH CHAND AMAR — Delhi High Court (2018-01-22)
• VISHWANATH ARORA v. SH SRI NATH ARORA & ORS — Delhi High Court (2017-05-30)