JOINT REGISTRAR (JUDICIAL) SH. ANIL KUMAR SISODIA (DHJS)

1,619 recorded High Court judgment(s) · 2010–2017

Courts

Disposal nature

Recent judgments

• SHAKUNTALA SACHDEV v. KASHMIRI LAL SUNEJA & ORS — Delhi High Court (2017-12-06)
• ATUL DEWAN v. SHALINI KUMAR AND ORS — Delhi High Court (2017-11-10)
• F. HOFFMANN-LA ROCHE LTD. & ANR. v. CIPLA LIMITED — Delhi High Court (2017-05-30)
• SH SANJEEV KUMAR ARORA & ORS v. SH SATISH MOHAN AGARWAL & ORS — Delhi High Court (2017-03-28)
• TATA CAPITAL FINANCIAL SERVICES LTD. v. SHRI RV INFRA SOLUTIONS LIMITED (BORROWER) & ORS. — Delhi High Court (2017-03-20)
• VIKRAM BAKSHI v. CHANDER MOHAN & ORS — Delhi High Court (2017-03-20)
• INDIABULLS HOUSING FINANCE LTD. v. GYAN CHANDRA PANDEY & ANR. & ANR. — Delhi High Court (2017-03-16)
• HINDUSTAN PUBLICITY PVT. LTD. v. NEW DELHI MUNICIPAL COUNCIL, NEW DELHI — Delhi High Court (2017-03-07)
• RELIGARE FINVEST LIMITED v. DREAM VALLEY FARMS PRIVATE LIMITED & ORS. — Delhi High Court (2017-03-07)
• RELIGARE FINVEST LIMITED v. DREAM VALLEY FARMS PRIVATE LIMITED & ORS. — Delhi High Court (2017-03-07)