JOINT REGISTRAR (JUDICIAL) SH. ANIL KUMAR (DHJS)

72 recorded High Court judgment(s) · 2013–2020

Courts

Disposal nature

Recent judgments

• BALDEV RAJ GADHOK v. SUMAN KUMAR GADHOK & ORS — Delhi High Court (2020-01-28)
• STARBUCKS CORPORATION v. JAVA & JUICE BAR & ANR. — Delhi High Court (2020-01-09)
• PREM GROVER v. ACHAL KUMAR AGGARWAL & ORS — Delhi High Court (2019-12-19)
• NATIONAL BUILDING CONSTRUCTION CORPN. LTD & ANR v. G R G CONSTRUCTION COMPANY — Delhi High Court (2019-11-08)
• RAKESH KUMAR SHARMA v. STATE & ORS. — Delhi High Court (2019-11-05)
• VELCRO BVBA v. VELLCROTECHNOLOGIES PRIVATE LIMITED — Delhi High Court (2019-10-24)
• MOHAN BREWERIES & DISTILLERIES LTD v. M/S SUPERIOR INDUSTRIES LTD & ORS — Delhi High Court (2019-07-05)
• SUBHASH ARORA v. M/S ARUN DEV BUILDERS LTD & ORS — Delhi High Court (2019-07-03)
• RAJNI GOEL v. RAJ KUMAR JAIN & ORS — Delhi High Court (2019-05-24)
• M/S HARI CHAND SHRI GOPAL & ANR v. NARESH KUMAR AGGARWAL & ANR — Delhi High Court (2019-05-20)