JOINT REGISTRAR (JUDICIAL) SH. AMIT KUMAR (DHJS)

925 recorded High Court judgment(s) · 2011–2018

Courts

Disposal nature

Recent judgments

• LIC HOUSING FINANCE LIMITED v. MAHESH MITTAL & ORS — Delhi High Court (2018-09-05)
• DHI GLOBAL LIMITED & ORS v. SANTOSH SHARAD KATEKARI & ANR — Delhi High Court (2017-08-09)
• POOJA ARORA & ANR v. SANTA ARORA & ORS — Delhi High Court (2017-05-12)
• MS. SHEEMA VOHRA v. MARRIOTT HOTELS INDIA PVT. LTD. & ORS. — Delhi High Court (2017-04-21)
• DABUR INDIA LIMITED v. M/S VEER TRADERS & OTHERS E+ — Delhi High Court (2017-03-01)
• DR. MAHESHWAR NATH SHARMA v. STATE THROUGH NCT OF DELHI & ORS — Delhi High Court (2017-03-01)
• SMT. VEENA SIMRAN & ORS v. SHRI MANOJ KUMAR & ORS. — Delhi High Court (2017-02-23)
• RAM SARAN & ORS. v. RAM KUMAR AND OTHERS — Delhi High Court (2017-02-22)
• MANMEET SINGH DHAWAN & ANR v. JASPRATAP SINGH WALIA & ANR — Delhi High Court (2017-02-20)
• SMT. SUSHILA SETH (SINCE DECEASED REPRESENTED THROUGH LRS) v. STATE OF MADHYA PRADESH — Delhi High Court (2017-02-20)