JOINT REGISTRAR (JUDICIAL) . SAVITRI (DHJS)

22 recorded High Court judgment(s) · 2010–2024

Courts

Disposal nature

Recent judgments

• INDRA PASRICHA v. DEEPIKA CHAUHAN & ORS — Delhi High Court (2024-10-25)
• MUKHTAR KHAN v. THE STATE OF NCT OF DELHI AND ORS, — Delhi High Court (2020-08-04)
• JATINDAR LAL v. STATE & ORS. — Delhi High Court (2020-02-19)
• GIRIRAJ v. MAHESH CHAND RATHORE & ORS (NATIONAL INSURANCE CO LTD) — Delhi High Court (2020-02-18)
• GAUTAM MALHOTRA v. THE STATE & ORS. — Delhi High Court (2019-12-02)
• MRS. GEETA DUTTA GOEL v. THE STATE & ORS — Delhi High Court (2019-11-21)
• PRIYA DUGGAL LALL v. STATE & ANR. — Delhi High Court (2019-11-20)
• MRS. PRIYA GOEL & ORS. v. STATE ( NCT OF DELHI) & ANR. — Delhi High Court (2019-10-31)
• ANIL KUMAR KHANNA v. STATE OF GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2019-10-24)
• DR. RAJIV KUMAR GUPTA & ORS. v. THE STATE OF NCT — Delhi High Court (2019-09-06)