JOINT REGISTRAR (JUDICIAL) . RAJRANI (DHJS)

72 recorded High Court judgment(s) · 2013–2018

Courts

Disposal nature

Recent judgments

• TRIUMPHANT INSTITUTE OF MANAGEMENT EDUCATION PVT LTD v. WWW.TIMESEDUCATION.CO & ORS — Delhi High Court (2018-05-08)
• RAGHUBIR SINGH v. BRAHAM SINGH & ORS. — Delhi High Court (2018-05-08)
• RAGHUBIR SINGH v. BRAHAM SINGH — Delhi High Court (2018-05-08)
• MS. SHARMISTHA SANYAL & ANR v. MR. SUJIT SEN & ORS — Delhi High Court (2018-05-01)
• RADHIKA MEHTA v. PANASONIC INDIA PVT LTD — Delhi High Court (2018-04-26)
• NEXT RADIO LIMITED v. INDIAN PERFORMING RIGHT SOCIETY LIMITED — Delhi High Court (2018-04-12)
• M/S BABBAR WRECKERS PRIVATE LTD. v. M/S ASHOK LEYLAND LTD. C+ E+ — Delhi High Court (2018-04-02)
• ORCUS CAPITAL ADVISORS PVT. LTD. v. MR. AJAY CHANDRA — Delhi High Court (2018-02-27)
• SAP AKTIENGESELLSCHAFT & ANR v. M/S SAI TECHNOLOGIES AND ORS. — Delhi High Court (2018-02-13)
• SAREGAMA INDIA LTD. v. B.C.I. OPTICAL DISC LTD. — Delhi High Court (2018-02-09)