JOINT REGISTRAR (JUDICIAL) . NEERA BHARIHOKE (DHJS)

923 recorded High Court judgment(s) · 2013–2017

Courts

Disposal nature

Recent judgments

• SANDEEP ARORA & ANR v. AMRIT LAL WALIA & ORS — Delhi High Court (2017-05-29)
• AMIRUDDN HAMAYUN & ORS v. ASLAM KHAN & ORS — Delhi High Court (2017-04-21)
• TA GAS TECHNOLOGY S.A v. TA GAS TECH INDIA PVT LTD & ORS — Delhi High Court (2017-04-10)
• S BALJEET SINGH GADIOK AND ORS v. INDERDEEP KAUR AND ORS — Delhi High Court (2017-03-08)
• SH. PREM SINGH v. B.S.E.S. (RPL) — Delhi High Court (2017-03-08)
• M/S K.L.J POLYALLOYS v. M/S GRID INDIA POWER CABLES PVT LTD — Delhi High Court (2017-03-06)
• PUNEET KUMAR AGARWAL v. IMAGINATIONS AGRI EXPORTS & ANR — Delhi High Court (2017-03-02)
• HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED v. SAIBA SURI — Delhi High Court (2017-03-02)
• KAPIL KUMAR AHLUWALIA v. SUNITA DEVI — Delhi High Court (2017-02-27)
• OKU TECH PRIVATE LIMITED v. SANGEET AGARWAL & ORS — Delhi High Court (2017-02-27)