JOINT REGISTRAR (JUDICIAL) . NEELAM SINGH (DHJS)

50 recorded High Court judgment(s) · 2012–2016

Courts

Disposal nature

Recent judgments

• ATUL AGARWAL v. M/S ASCENT INFRACON PVT LTD & ORS — Delhi High Court (2016-05-30)
• KISHAN CHAND BATRA ALIAS KISHAN LAL v. DAVINDER KUMAR BATRA & OTHERS — Delhi High Court (2016-04-08)
• JITENDER v. CHANDER — Delhi High Court (2016-03-21)
• SAHIB KAUR v. REETA TOKAS & ORS — Delhi High Court (2016-03-21)
• SH. YOGESH KUMAR & ANR. v. SH. BRIJESH CHAUDHARY & ANR — Delhi High Court (2016-03-18)
• M/S ZLN INDIA PVT LTD v. SURINDER SHARMA & OTHER B+ — Delhi High Court (2016-02-01)
• OM DUTT SHARMA v. BABLI — Delhi High Court (2016-01-08)
• BHAGWAT v. ROOMAL & ORS — Delhi High Court (2015-12-03)
• RAMESH KUMARI v. M/S ALAKNANDA PROPERTIES PVT LTD & ORS — Delhi High Court (2015-11-27)
• M/S AUSTER CONSULTING(P) LTD v. M/S ITC LIMITED & OTHERS — Delhi High Court (2015-07-15)