JOINT REGISTRAR (JUDICIAL) . DEEPALI SHARMA (DHJS)

86 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• JATINDER SINGH v. M/S BHAIJI ATTARWALE PERFUMERS(P) LTD — Delhi High Court (2018-09-28)
• ANJALI SETH v. PREM SETH & ANR — Delhi High Court (2018-07-19)
• SHEELA GEHLOT v. SHRI J.K. KASHYAP AND ORS — Delhi High Court (2018-05-31)
• JAIRAJ DEVELOPERS LLP v. KRISHAN KUMAR AGGARWAL — Delhi High Court (2018-05-31)
• M/S KLJ RESOURCES LTD v. M/S ARCH PHARMABALBS LTD — Delhi High Court (2018-05-17)
• MICKY KHOSLA & ORS v. THE STATE — Delhi High Court (2018-05-14)
• MOHD HAFIJ v. NASEEM BANO & ANR — Delhi High Court (2018-05-14)
• R.S GUPTA v. KISHAN SINGH AND OTHERS — Delhi High Court (2018-05-08)
• M/S BHAVY LAXMI TRADING v. MUJAHID SHA FRUIT CO & ANR — Delhi High Court (2018-04-24)
• HAVELLS INDIA LIMITED & ANR v. MR. DEEPAK AGGARWAL & ORS — Delhi High Court (2018-04-13)