JOINT REGISTRAR . HEMANI MALHOTRA (DHJS)

40 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• SMT. NEENA VASUDEV & ANR. v. SH. VIRENDERA KAURA B+ — Delhi High Court (2016-12-02)
• M/S DH.T.C LOGISTICS LTD v. M/S MINWOL ROCK FIBERS LTD — Delhi High Court (2016-01-18)
• BHIM SAIN INVESTMENT & FINANCIAL SERVICE LTD v. SEWA SINGH — Delhi High Court (2015-12-03)
• VAS DEV MOTWANI v. ISHWAR DASS MOTWANI & ORS — Delhi High Court (2015-12-02)
• KARAMVIR SINGH AND ORS. v. D.D.A AND ORS. C+ — Delhi High Court (2015-11-28)
• AMTEL INVESTMENT HOLDING PTE LTD v. CHADHA RUBBER PRIVATE LTD. & ANOTHER — Delhi High Court (2013-12-03)
• AMTEL INVESTMENT HOLDING PTE. LTD. v. CHADHA RUBBER PRIVATE LTD. — Delhi High Court (2013-12-03)
• PT. DOLPHIN SUPER ICE CREAM MANUFACTURE v. GLOBE TRADE HOUSE & ORS. — Delhi High Court (2013-09-10)
• PERFETTI VAN MELLE S.P.A & ANOTHER v. OM PRAKASH KHUSHWANI & ANOTHER — Delhi High Court (2013-02-28)
• DISNEY ENTERPRISES, INC v. MR. RAJESH BHARTI & ORS — Delhi High Court (2013-02-13)