JOHNSON JOHN
107 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 107 |
Disposal nature
| ALLOWED | 41 |
| DISPOSED OF | 28 |
| DISMISSED | 21 |
| DISMISSED AS NOT PRESSED | 6 |
| ALLOWED IN PART | 3 |
| DISMISSED AS ABATED | 3 |
| DISMISSED AS WITHDRAWN | 2 |
| CLOSED | 1 |
Recent judgments
- NIZAL V.S. v. RELIANCE GENERAL INSURANCE COMPANY LIMITED — Kerala High Court (2025-04-11)
- ABHISHEKH E. v. THE RELIANCE GENERAL INSURANCE CO.LTD. — Kerala High Court (2025-04-11)
- CHANDRAN K.P. v. THE BRANCH MANAGER — Kerala High Court (2025-04-11)
- AKASH T.K v. LIBERTY VIDEOCON GENERAL INSURANCE COMPANY LIMITED — Kerala High Court (2025-04-11)
- RADHAKRISHNAN v. MURSHID — Kerala High Court (2025-04-09)
- PRABHAKARAN v. ARUN.A.S — Kerala High Court (2025-04-09)
- RAJAN ALEXANDER v. United India Insurance Company — Kerala High Court (2025-04-09)
- SIVASANKARAN v. REJIN, — Kerala High Court (2025-04-08)
- JIBIN K.T v. THE NEW INDIA ASSURANCE COMPANY LTD — Kerala High Court (2025-04-08)
- MUHAMMED NASIL.N v. C.K.KABEERKUTTY.S — Kerala High Court (2025-04-07)
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