JOHN MICHAEL CUNHA,SHIVASHANKAR AMARANNAVAR

126 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• MARUTI S/O AMBREPPA TARE v. THE STATE OF KARNATAKA — Karnataka High Court (2021-03-29)
• SRI.VIDYASAGAR KHOBA S/O GANAPATHRAO KHOBA v. CANARA BANK — Karnataka High Court (2021-03-17)
• DAYANAND S/O SHESHARAO BORALE v. THE STATE OF KARNATAKA — Karnataka High Court (2021-03-17)
• S.A.H.BABA S/O SYED HASSAN v. SAI ADVENTIUM PHARMA LTD., — Karnataka High Court (2021-03-04)
• THE GENERAL SECRETARY AND ANR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2021-02-26)
• MOHD. SIDDIQUI HUSSAIN v. AJAY BHUSHAN PANDE AND ANR — Karnataka High Court (2021-02-26)
• MR. G. MASTANAIAH v. THE EMPLOYEES PROVIDENT FUND ANR — Karnataka High Court (2021-02-26)
• SRI SUNIL MADIVALAPPA ULLAGADDI v. THE ADDITIONAL COMMISSIONERS AND ANR — Karnataka High Court (2021-02-26)
• THE COMMISSIONER AND ORS v. G. VALLIAMMAI AND ANR — Karnataka High Court (2021-02-26)
• MOHD. IMTIYAZ AHMED KHAN v. MOHD. AZMAT S/O MOHD. HUSSAIN — Karnataka High Court (2021-02-26)