JOHN MICHAEL CUNHA,S.SUJATHA

243 recorded High Court judgment(s) · 2018–2018

Courts

Karnataka High Court

243

DISMISSED	165
DISPOSED	23
DROPPED	19
Partly Allowed	15
ALLOWED	9
ALLOWED AND REMANDED	7
Dismissed for Non-Prosecution	3
REJECTED	2

BASAVARJ BADIGER S/O. DEVENDRAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-03-15)
STATE OF KARNATAKA v. RAMESH CHANDAR ADAKE — Karnataka High Court (2018-03-15)
HANAMANTAPPA S/O UDACHAPPA DONI v. THE STATE OF KARNATAKA — Karnataka High Court (2018-02-23)
SHANTAMMA W/O NAGAPPA TAVARAGONDI v. BHAVANEVVA W/O MALLAPPA TAVARAGONDI — Karnataka High Court (2018-02-23)
YALLAPPA S/O. SIDDAPPA TIMMAPUR v. THE STATE OF KARNATAKA — Karnataka High Court (2018-02-23)
STATE OF KARNATAKA, v. MAHADEV KAREPPA HALINGALI, — Karnataka High Court (2018-02-23)
SMT K VEERAMMA W/O K. BETTAPPA, v. THE ASST. COMMISSIONER AND — Karnataka High Court (2018-02-22)
SMT. MALATI RAGHAVENDRA MISHRA v. SRI. ANAND MADALBHAVI — Karnataka High Court (2018-02-21)
THE PR. COMMISSIONER OF INCOME TAX v. M/S PRAGATHI GRAMINA BANK — Karnataka High Court (2018-02-21)
BELLADBAGEWADIKRISHISEVA v. THE INCOME TAX OFFICER — Karnataka High Court (2018-02-21)