JOHN MICHAEL CUNHA,H.G.RAMESH

221 recorded High Court judgment(s) · 2014–2018

Courts

Karnataka High Court

221

DISPOSED	104
DISMISSED	97
ALLOWED	9
Dismissed for Non-Prosecution	6
Partly Allowed	3
DROPPED	1
ALLOWED AND REMANDED	1

SMT NARASAMMA @ DODDANARASAMMA v. THE SPEICAL LAND ACQUISITION OFFICER — Karnataka High Court (2018-07-13)
G K RAJANNA v. SECRETARY — Karnataka High Court (2017-11-03)
M. BALAKRISHNA @ BALAKRISHNAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2017-08-28)
SRI. GOVINDAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2017-08-28)
SRI SHIVARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2017-08-28)
M/S BAVA INFRASTRUCTURE DEVELOPERS PVT. LTD., v. DEPUTY COMMISSIONER OF COMMERCIAL TAXES — Karnataka High Court (2017-08-28)
PDA LOGISTICS v. AVTEC LIMITED — Karnataka High Court (2017-08-28)
EMPLOYEE STATE INSURANCE v. SHRI BREJESH KUMAR VERMA — Karnataka High Court (2017-07-28)
SRI NANJUNDA SHETTY v. THE STATE OF KARNATAKA — Karnataka High Court (2017-07-28)
EMPLOYEE STATE INSURANCE CORPORATION v. SHRI SATYA SEELAN — Karnataka High Court (2017-07-28)