LexJOHN MICHAEL CUNHA
10,024 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 10024 |
Disposal nature
| DISMISSED | 4274 |
| ALLOWED | 3494 |
| DISPOSED | 772 |
| Dismissed for Non-Prosecution | 501 |
| REJECTED | 394 |
| Partly Allowed | 256 |
| ALLOWED AND REMANDED | 243 |
| Converted | 40 |
Recent judgments
- INCOME TAX DEPARTMENT v. SRI D K SHIVAKUMAR — Karnataka High Court (2021-04-05)
- DIVAKARAIAH v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2021-04-05)
- INCOME TAX DEPARTMENT v. SRI D K SHIVAKUMAR — Karnataka High Court (2021-04-05)
- INCOME TAX DEPARTMENT v. SRI D K SHIVAKUMAR — Karnataka High Court (2021-04-05)
- SRI. BAGALAIAH v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2021-04-05)
- KUMARI HARISHITA.S v. SRI.SHESHA BHAT — Karnataka High Court (2021-04-01)
- BINDU.S v. SRI SHESHA BHAT — Karnataka High Court (2021-04-01)
- MUNIVENKATA v. SRI KAGGALLAIAH — Karnataka High Court (2021-04-01)
- KUMARI CHAITRA S v. SRI.SHESHA BHAT — Karnataka High Court (2021-04-01)
- SRI. T.N.NAGANANDA v. SMT B P MAHENDRI @ CHITRA — Karnataka High Court (2021-04-01)