LexJITENDRA MOHAN SHARMA,. V.N. SINHA
97 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 97 |
Disposal nature
| ALLOWED | 39 |
| DISMISSED | 36 |
| DISPOSED | 17 |
| WITHDRAWN | 3 |
| REJECTED | 1 |
| BAIL GRANTED | 1 |
Recent judgments
- Kumud Kumar @ Kumod Kumar v. The State Of Bihar — Patna High Court (2015-11-04)
- Soni Kumar @ Soni Rajak v. The State Of Bihar — Patna High Court (2015-11-04)
- Kamlesh Kumar Gautam v. The State Of Bihar Through Cbi — Patna High Court (2015-11-04)
- The State Of Bihar v. Shamshey Alam — Patna High Court (2015-11-04)
- Rakesh Kumar Mishra and Anr v. The State Of Bihar Through C.b.i. — Patna High Court (2015-11-04)
- Anil Kumar v. The State Of Bihar Through Cbi. — Patna High Court (2015-11-04)
- Hamid Ansari and Ors v. The State Of Bihar — Patna High Court (2015-09-22)
- MAHAMAYA GOPAL PRASAD v. STATE OF BIHAR — Patna High Court (2015-09-22)
- DINESH SINGH @ SARBJEET v. THE STATE OF BIHAR — Patna High Court (2015-09-21)
- RAM NATH SINGH v. STATE OF BIHAR — Patna High Court (2015-09-21)