JITENDRA MOHAN SHARMA,. NAVANITI PRASAD SINGH

184 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• Bharat Singh v. The State Of Bihar and Ors — Patna High Court (2017-03-01)
• Braj Bhushan Upadhyay v. The State Of Bihar and Ors — Patna High Court (2016-12-09)
• Shri Kesawar Yadav v. The State Of Bihar and Ors — Patna High Court (2016-12-09)
• Ashok Sahani v. The State Of Bihar and Ors — Patna High Court (2016-12-08)
• Karan Raj @ Bittu v. The State Of Bihar Through District Magistrate, Gaya and Ors — Patna High Court (2016-12-06)
• Harendra Shukla v. The State Of Bihar, Through The Director General Of Police, Bihar, Old Secretariat, Patna and Ors — Patna High Court (2016-12-05)
• Sanjay Singh v. The State Of Bihar Through The Principal Secretary, Home Department, Government Of Bihar, Patna and — Patna High Court (2016-12-01)
• Smt. Ekta Devi v. Bijay Kumar Kyal — Patna High Court (2016-11-30)
• Tara Devi v. State Of Bihar and Anr — Patna High Court (2016-11-30)
• Ramdeo Singh v. The State Of Bihar and Ors — Patna High Court (2016-11-30)