LexJITENDRA MOHAN SHARMA
11,934 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 11934 |
Disposal nature
| BAIL GRANTED | 7873 |
| REJECTED | 2713 |
| WITHDRAWN | 361 |
| ALLOWED | 310 |
| D.F.D. FOR NON APPEARANCE | 253 |
| DISPOSED | 209 |
| DISMISSED | 194 |
| CONVERTED | 16 |
Recent judgments
- Ramesh Kumar v. The State Of Bihar — Patna High Court (2018-06-29)
- Rajesh Ram v. The State Of Bihar — Patna High Court (2018-06-29)
- Santosh Kumar v. The State Of Bihar — Patna High Court (2018-06-29)
- STATE OF BIHAR and ORS v. RAM AYODHYAYA SINGH and ORS — Patna High Court (2018-06-29)
- Anilal Yadav v. The State Of Bihar — Patna High Court (2018-06-29)
- SIPAHI RAI @ SIPAHI YADAV and ORS v. The State Of Bihar — Patna High Court (2018-06-29)
- Sunil Kumar Mandal @ Sunil Mandal v. The State Of Bihar — Patna High Court (2018-06-29)
- MANOJ SINGH @ MANOJ KUMAR SINGH @ MANOJ KUMAR v. The State Of Bihar — Patna High Court (2018-06-29)
- PRAMOD YADAV @ PRAMOD KUMAR YADAV v. The State Of Bihar — Patna High Court (2018-06-29)
- Prince Kumar @ Prince Singh v. The State Of Bihar — Patna High Court (2018-06-29)