LexJITENDRA KUMAR
6,377 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 6377 |
Disposal nature
| BAIL GRANTED | 3191 |
| ALLOWED | 1134 |
| WITHDRAWN | 813 |
| D.F.D. FOR NON APPEARANCE | 322 |
| BAIL REJECTED | 257 |
| DISMISS FOR NON-PROSECUTION | 241 |
| DISMISSED | 205 |
| DISPOSED | 152 |
Recent judgments
- DILEEP MAHTO v. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR, PATNA — Patna High Court (2026-05-15)
- UMAKANT MISHRA v. The State of Bihar through the Chief Secretary, State of Bihar, Patna. — Patna High Court (2026-05-15)
- Sumit Gupta v. The State of Bihar — Patna High Court (2026-05-13)
- KUNDAN KUMAR SINGH v. The State of Bihar — Patna High Court (2026-05-08)
- XXX v. The State of Bihar — Patna High Court (2026-05-08)
- Binod Singh v. The State of Bihar — Patna High Court (2026-05-08)
- Raja Ram @ Raja Ram Kumar @ Amarjeet Kumar v. The State of Bihar — Patna High Court (2026-05-08)
- Saurav Kumar (CICL) v. The State of Bihar — Patna High Court (2026-05-08)
- XXX (Priyanshu Kumar @ Murari Kumar) v. The State of Bihar — Patna High Court (2026-05-08)
- XXX v. The State of Bihar — Patna High Court (2026-05-07)