JITENDRA CHAUHAN,. VIVEK PURI

209 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• RANBIR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-05-28)
• M/S GURU ANGAD DEV ENTERPRISES v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2021-05-20)
• SAMBHU SINGH v. MUNICIPAL CORPORATION CHANDIGARH — Punjab & Haryana High Court (2021-05-17)
• KAMAL GUPTA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-05-11)
• MANPREET SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-05-06)
• ANIL KUMAR v. GRAM PANCHAYAT AND OTHERS — Punjab & Haryana High Court (2021-05-03)
• MEHRA INDUSTRIES v. COMMISSIONER OF CUSTOMS AND ORS — Punjab & Haryana High Court (2021-05-03)
• ASSOCIATION OF PVT. ITOTS v. UNION OF INDIA AND ANR — Punjab & Haryana High Court (2021-05-03)
• ASHA RANI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-05-03)
• HARJINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2021-04-30)