JITENDRA CHAUHAN,. ARCHANA PURI

222 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• SONU v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-06-08)
• M/S BRIGHT VIJAYWARGI JV v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2020-06-05)
• AMARJIT SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-06-05)
• SCHOOL VAN PUBLIC WELFARE SOCIETY (REGD.) v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-06-05)
• NITIN v. UT OF CHANDIGARH — Punjab & Haryana High Court (2020-06-04)
• AJIT SINGH v. UT OF CHANDIGARH — Punjab & Haryana High Court (2020-06-04)
• SANJEEV KUMAR v. UT OF CHANDIGARH — Punjab & Haryana High Court (2020-06-04)
• ANIL KUMAR v. UNION TERRITORY CHANDIGARH — Punjab & Haryana High Court (2020-06-04)
• SUKHDEV v. UT OF CHANDIGARH — Punjab & Haryana High Court (2020-06-04)
• PARDEEP MALIK v. STATE OF UT CHANDIGARH — Punjab & Haryana High Court (2020-06-04)