JITENDRA CHAUHAN

13,264 recorded High Court judgment(s) · 1998–2024

Courts

Disposal nature

Recent judgments

• HARBANS LAL v. JASDEV SINGH AND ORS — Punjab & Haryana High Court (2024-12-14)
• SAROJ RANI v. JASDEV SINGH AND ORS — Punjab & Haryana High Court (2024-12-14)
• CIT, KARNAL v. M/S MITTAL OVERSEAS, G.T.ROAD PANIPAT — Punjab & Haryana High Court (2023-11-22)
• HARI OM v. NARENDER KUMAR ETC — Punjab & Haryana High Court (2023-09-09)
• ROHIT KUMAR AND ORS v. ASHOK KUMAR — Punjab & Haryana High Court (2023-07-12)
• SUCHA SINGH v. P.S.W.C. — Punjab & Haryana High Court (2023-02-24)
• EKTA NAYYAR v. ASEEM NAYYAR — Punjab & Haryana High Court (2022-04-27)
• SOMBIR v. MAHABIR SINGH AND ORS. — Punjab & Haryana High Court (2021-08-14)
• ANITA RANI AND ANR v. AJMER SINGH AND ORS — Punjab & Haryana High Court (2021-05-28)
• JOGINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2021-04-30)