JAYANT PATEL, . Z.K.SAIYED

432 recorded High Court judgment(s) · 2013–2014

Courts

Gujarat High Court

432

(unspecified)	137
39-RULE DISCHARGED/DISMISSED @ FH	130
44-PARTLY ALLOWED @ FH	126
38-RULE ABSOLUTE/ALLOWED @ FH	15
26-DISMISSED @ ADM.STAGE	10
47-DISPOSAL IN ANY OTHER MODE FH	7
56-DISPOSED AT ADMISSION STAGE	2
46-ANY OTHER MODE @ FH	2

VIJAY TIMBER INDUSTRIES v. GUPATA GLOBAL EXIM PVT. LTD. — Gujarat High Court (2014-07-25)
VIJAY TIMBER INDUSTRIES v. SHIPRA OCEAN TRADE PVT. LTD. — Gujarat High Court (2014-07-25)
SHASHIBEN BACHUBHAI RANA v. . — Gujarat High Court (2014-07-23)
SOLANKI RAJVEERSINH JUVANSINH v. PRINCIPAL DISTRICT JUDGE — Gujarat High Court (2014-07-18)
THAKOR KACHARAJI NATHAJI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2014-07-18)
DEPUTY GENERAL MANAGER / EXECUTIVE ENGINEER v. VAGHARI GABHUBHAI BABABHAI HEIR OF BABABHAI DAJIBHAI — Gujarat High Court (2014-07-18)
SAMIRKUMAR RAMESHCHANDRA GANDHI v. THE PRINCIPAL DISTRICT JUDGE — Gujarat High Court (2014-07-18)
THAKOR KACHARAJI NATHAJI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2014-07-18)
THAKOR PUNJIBEN RATABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2014-07-18)
VAGHARI GABHUBHAI BABABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2014-07-18)